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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in Tamil Nadu Lifts Rules, 1997

(7)When a Lift erected at any place ceases to be used as such, the owner shall either remove it or maintain it in safe mechanical condition after disconnecting it entirely from the electric supply. All gates and doors shall be securely locked, so as to prevent the accidental entry to Lift well and to prevent inadvertent use;