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[Cites 0, Cited by 0] [Section 92(10)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(10)(d) in West Bengal Co-operative Societies Rules, 2011

(d)If the land possessed by the persons who are not members of the society comprising of not less than forty per centof the cultivable lands included in the Samabaya Krishi Kshetra, such society may, direct in Form 26 the persons who are not members to join the society and the value of one or more shares in terms of the bye-laws of the society and such member shall thereupon within forty-five days from the receipt of the direction join the society.