Section 22 in The Netaji Subhas Open University Act, 1997
22. Cessation of membership in certain cases.
- When a person is qualified to be a member of any authority or body of the University by virtue of his membership of any other authority or body or by virtue of any profession, he shall cease to be a member of the authority or body of the University when he ceases to be a member of the other or to be engaged in that profession.
