Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 397 in Kerala Municipality Act, 1994 397. Application of certain sections to welis. - The provisions of section 387, 388, 389, 394,395 and 396 shall, as far as may be, apply to the digging of a well.Huts
