Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of West Bengal - Subsection Section 259(1) in The West Bengal Motor Vehicles Rules, 1989 (1)The provisions of the rules 221, 239, 257 and 258 shall not apply to, or in relation to, any military motor vehicle registered under section 60 of the Act.
