Allahabad High Court
Jaaney Alam And Others vs State Of U.P. on 20 December, 2019
Bench: Naheed Ara Moonis, Dinesh Pathak
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL No. - 3650 of 2005 Appellant :- Jaaney Alam And Others Respondent :- State of U.P. Counsel for Appellant :- S.P. Singh Raghav,Anil Kumar Singh,Anil Raghav,Anil Srivastava,Aradhana Chauhan,Ashwini Kumar Awasthi,Brajesh Kumar,Manoj Singh,Noor Mohammad,P.N.Tiwari,S. Raghav,Shishir.Prakash Counsel for Respondent :- Govt. Advocate,Pradeep Kumar Bhardwaj,Taha Bin Islam Hon'ble Naheed Ara Moonis,J.
Hon'ble Dinesh Pathak,J.
This is an application to list the case for final hearing.
Let the case be listed for final hearing in the week commencing 20.01.2020 before the appropriate Bench.
Accordingly, the application stands disposed of.
Order Date :- 20.12.2019 VR/