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State of Uttar Pradesh - Section

Section 3 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018

3. Amendment of Section 10.

- In Section 10 of the principal Act, for clause (a) the following clause shall be substituted, namely -"(a) to disseminate and advance knowledge in medicine, dentistry, nursing, paramedical and such other discipline as may be prescribed from time to time and to ensure efficient and systematic instructions, teaching, training and research therein;"