Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in Bureau of Indian Standards (Hallmarking) Regulations, 2018

(2)The words and expressions used herein and not defined, but defined in the Act, shall have the same meaning as assigned to them in the Act.