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State of Assam - Section

Section 7 in The Assam Cattle Diseases Act, 1948

7. Permit of release of cattle.

- The veterinary officer of a quarantine station shall, at the time of release of cattle from the station, grant in such form as may be prescribed, a permit to the person in their charge, and such person shall, while in charge of the cattle, produce it whenever so required by such officer, as may be prescribed. If such person fails to produce a permit the officer aforesaid shall give him reasonable facility to produce the same within the time given.