Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(f) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(f)"Constituent College" means the Veterinary College, Bangalore, Veterinary College, Bidar, Dairy Science College, Bangalore, Fishery Science College at Mangalore and any other institution under the direct management of the University and includes such other college notified from time to time by the State Government.