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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Sports Authorities Act, 1988

(2)exercise general supervision and control over the sports officers, office staff, field staff, coaches, wardens of sport?s hostels or any other employee of the State Authority, District Authorities and Mandal Authorities;