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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(e) in Uka Tarsadia University First Statutes, 2012

(e)A member may resign his/her office by writing under his/her hand, addressed to the Chairperson, but s/he shall continue in office until his/her resignation has been accepted by the Chairperson.