Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34K] [Entire Act] State of Gujarat - Subsection Section 34K(iv) in The Gujarat Agricultural Produce Markets Act, 1963 (iv)in cases of emergency, direct the execution or stoppage of any work and doing of any act which requires the sanction of the Board;