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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Haryana - Subsection

Section 33(1)(a) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(a)the certificate of registration granted to a semen bank, semen station, an embryo or sexed embryo station, embryo or sexed embryo bank, in-vitro fertilization or embryo transfer technology laboratory has been obtained by misrepresentation or fraud; or