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Union of India - Section

Section 3 in Central Motor Vehicles (Regulation of Bus Service Between Agartala And Dhaka) Rules, 2002

3. Forms, contents and duration, etc. of the permit. - (1) A route permit for passenger vehicle shall he in the Form set out in the Schedule I and shall he non-transferable.

(2)A route permit for passenger vehicle shall be valid for one year at a time.