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[Cites 0, Cited by 0] [Section 22B(2)] [Section 22B] [Entire Act]

State of Rajasthan - Subsection

Section 22B(2)(a) in Rajasthan Rent Control Act, 2001

(a)an agreement in writing having already been entered into, the particulars thereof shall be communicated to the Rent Authority in the form specified in Schedule-D;