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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Punjab - Subsection

Section 71(2)(k) in Punjab Water Supply and Sewerage Board Act, 1976

(k)the forms in which the reports of the Board will be prepared and the form and manner and the time-limit for submission of statistics and returns by the Board to the Government;