Bombay High Court
Smt.Sindhutai Keshaorao Pachpohar vs Dinesh Gulabsingh Chavan on 6 February, 2019
Author: Swapna Joshi
Bench: Swapna Joshi
1 sa305.05.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
SECOND APPEAL NO.305 OF 2005
[Smt. Sindhutai Keshavrao Pachpohar .vs. Dinesh Gulabsingh Chavan]
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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CORAM : MRS. SWAPNA JOSHI, J.
DATED : FEBRUARY 06, 2019.
None present for the appellant though the matter is shown under the caption of dismissal. Shri R.M. Sharma, learned counsel appears for the respondent. Second Appeal stands dismissed in default.
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