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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Rajasthan - Subsection

Section 165(6) in Rajasthan Panchayati Raj Rules, 1996

(6)Panchayat may take police assistance as per Section 110 of the Act directly or by requesting Sub-divisional Magistrate for removal of encroachment on Panchayat land.