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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(k) in Punjab State Lottery Rules, 1998

(k)'tender Committee' means a Committee of Officers including its Chairman constituted by the Principal Secretary Finance for considering and making [recommendations] [Substituted for 'recommendation' vide Punjab Government Notification No. G.S.R. 78/C.A. 17/98/S. 12/Amd. (3)/2001, dated 20.6.2001.] with regard to the tenders invited for appointing the sole selling agent for various lotteries floated by the State Government and also to consider the matters with regard to the printing of tickets or the matters allied thereto; and