Delhi High Court - Orders
Alankit Assignments Limited vs Dy. Labour Commissioner And Anr on 8 February, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~Advance-21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6983/2018 & CM No.26426/2018
ALANKIT ASSIGNMENTS LIMITED .... Petitioner
Through : None.
versus
DY. LABOUR COMMISSIONER AND ANR. ..... Respondents
Through : None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 08.02.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. There is no appearance on behalf of the parties.
2. Since the matter has been listed before the court on account of an en bloc date, adverse orders are deferred.
3. List the matter on 24.09.2021.
RAJIV SHAKDHER, J FEBRUARY 8, 2021 aj Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:10.02.2021 02:29:31