Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 247 in Insolvency And Bankruptcy Code, 2016 247. Amendments of Act 43 of 1961. - The Income-tax Act, 1961 shall be amended in the manner specified in the Third Schedule.
