Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Punjab - Subsection Section 23(7) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952 (7)The licencee shall maintain accounts in the prescribed form and shall submit prescribed returns monthly.
