Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(iii) in THE BOMBAY NURSING HOMES REGISTRATION(AMENDMENT) ACT, 2005 (iii)in the areas falling within the jurisdiction of a Cantonment-the Health Officer of? the concerned Cantonment;
