Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Karnataka - Subsection Section 46(iii) in Adichunchanagiri University Act, 2012 (iii)the first Board of Management, the first Finance Committee, the first Research and innovation Council and the first Academic Council shall be constituted by the Chancellor.
