Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15A] [Entire Act] Union of India - Subsection Section 15A(a) in National Savings Certificates (VIII Issue) Rules, 1989 (a)The interest shall be simple and shall be calculated at the rate applicable from time to time to savings accounts of the type of single or joint account.
