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[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(4)(c) in The United Provinces Indian Medicine Act, 1939

(c)give evidence at any inquest or any Court of Law as an expert under Section 45 of the Indian Evidence Act, 1872, on any matter relating to medicine, surgery or midwifery.