Jharkhand High Court
Ms Bhushan Steel Limited Represented ... vs The State Of Jharkhand And Anr on 3 May, 2016
Author: Prashant Kumar
Bench: Prashant Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (Cr.) No. 294 of 2015
1. M/s Bhushan Steel Limited, Office at Narendrapur, P.O.-Kusupanga, via
Meramandil, P.S.- Bhushan Steel, Dist- Dhenkanal,Odisha- 759 121 duly
represented through its duly authorizednamely, Nittin Johari S/o Sri Brijendra
Johari, aged about 51 years,C.F.O. (Chief Finance Officer), posted at M/s
Bhushan Steel Ltd.,Bhushan Centre , Hyatt Regency Complex, Bhikhaji Cama
Place,P.O.& P.S.- R. K. Puram, New Delhi- 110066
2. Neeraj Singhal, S/o Sri Brij Bhushan Singhal (age 47 years) works at M/s
Bhushan Steel Ltd., Managing Director, Bhushan Centre, Hyatt Regency
Complex, Bhikhaji Cama, P.O. & P.S.- R. K. Puram, New Delhi- 110066
... Petitioner(s)
Versus
1. The State of Jharkhand
2. Ganesh Agiwal S/o Late Bala Prasad Agiwal,
Proprietor of Vaasu Enterprises,R/o Holding No. 206, Road No. 04, North Lay-
Out, P.O. & P.S.-Sonari, Jamshedpur, East Singhbhum
... Respondents
CORAM: HON'BLE MR. JUSTICE PRASHANT KUMAR
For the Petitioner(s) : Mr. Chitranjan Sinha, Sr. Adv.
Mr. Pratyush Kumar
Mr. Ganesh Pathak
For the State : Mr. Abhay Kr. Mishra, S.C III
For the Respondent No. 2 : Mr. Vishal Kr. Trivedi, Adv.
7/03.05.2016: Learned counsel for the Resp. No. 2 submits that he will file response to I.A. No. 141 of 2016.
As prayed for, put up this case on 17.05.2016. In the meantime, interim relief granted vide order dated 09.07.2015 shall continue.
( Prashant Kumar,J.) Sharda/-