Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(9)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(9)(b) in The Wild Life (Protection) (Orissa) Rules, 1974

(b)If the Divisional Forest Officer is of opinion that such drive should not be allowed, he may for reasons to be recorded in writing prohibit such drive and communicate the same to the holder of the licence.