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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(2)(b) in Jammu and Kashmir Governors Special Security Force Act, 2018

(b)the authorities to be prescribed under section 8, sub-section (1) of section 10 and section 11 ;