Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(VI) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(VI)to make provision for pension, provident fund, establishment of insurance scheme, gratuity and other benefit for the employees of the University;