Bombay High Court
The State Of Maharashtra vs Umesh Kumar Baveja And Anr on 25 November, 2016
Author: N.W. Sambre
Bench: N.W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION NO. 303 OF 2015
The State Of Maharashtra ....Applicant
V/S
Umesh Kumar Baveja And Anr ....Respondent
CORAM : N.W. SAMBRE, J DATE : 25th November, 2016 P.C. :
Due to paucity of time Stand over to 21/12/2016.
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