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Bombay High Court

The State Of Maharashtra vs Umesh Kumar Baveja And Anr on 25 November, 2016

Author: N.W. Sambre

Bench: N.W. Sambre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

               CR. APPLICATION NO. 303 OF 2015

 The State Of Maharashtra                              ....Applicant
             V/S
 Umesh Kumar Baveja And Anr                         ....Respondent

CORAM : N.W. SAMBRE, J DATE : 25th November, 2016 P.C. :

Due to paucity of time Stand over to 21/12/2016.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 15:40:40 :::