Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act] Union of India - Subsection Section 51(2)(c) in THE PENSION FUND REGULATORY AND DEVELOPMENT AUTHORITY ACT, 2013 (c)the additional functions which may be performed by the Authority under clause (p) of sub-section (2) of section 14;