Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] NCT Delhi - Subsection Section 39(7) in The Delhi Development Authority Act, 1957 (7)The provisions of the Arbitration Act, 1940 (10 of 1940), shall not apply to arbitration under this section.
