Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(5)An application for the renewal of a prospecting licence shall be disposed of by the State Government before the expiry of the period of prospecting licence.