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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(1) in The Punjab Regulation of Accounts Act, 1930

(1)The [State] [Substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may make rules not inconsistent with the Act for the purposes of carrying out all or any of the provisions of this Act.