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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Rajasthan - Subsection

Section 76(2)(d) in Rajasthan Factories Rules, 1951

(d)Every room shall be adequately furnished with chairs and benches with back-rests.
(dd)Where in any factory washing facilities are not located near the rest or lunch room, a sufficient number of wash basins shall be provided in the lunch room.