Karnataka High Court
Mr Soorya Kiran P J vs Visvesvaraya Technological ... on 28 January, 2019
Author: Krishna S.Dixit
Bench: Krishna S.Dixit
1
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF JANUARY, 2019
BEFORE
THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT
WRIT PETITION NO.334/2019 (EDN-RES)
ALONG WITH
WRIT PETITION NOS. 58126/2018, 58127/2018,
58128/2018, 58129/2018, 58130/2018, 58132/2018,
58133/2018, 58134/2018, 58135/2018, 58136/2018,
58138/2018, 58139/2018, 58219/2018,
55412/2018 C/W 55578/2018, 55580/2018,
55581/2018, 55582/2018, 55583/2018, 57152/2018,
58131/2018, (EDN-RES)
W.P.No.334/2019
BETWEEN
Mr. Soorya Kiran P. J
Aged 19 years
S/o Jeyagopal P
R/at # 1073, "Gajanana"
1st Cross, 4th Main, BEL Layout
2nd Block, Vidyaranyapura
Bengaluru - 560097.
Student of III Semester B.E.
Telecommunication Engineering
M.S. Ramaiah Institute of Technology
Reg. No.1MS17TE054
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
2
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
Notice to R2 - dispensed)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Telecommunication Engineering to
Electronics and Communication Engineering to the petitioner, who
is now studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No. 58126/2018
BETWEEN
Mr. Sathvik B
Aged 19 years
S/o A. Balakrishna
R/at # 76, 8th Cross
2nd Main, Chamundeshwari Layout
Vidhyaranyapura
Bangalore - 560 097.
Student of III Semester B.E.
Reg. No.1MS17IS107
M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018.
3
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Information Science and Engineering to
Computer Science and Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No.58127/2018
BETWEEN
Mr. D. Prasanna Sai Rohit
Aged 18 years
S/o D. Balla Bhaskara Sharma
R/at # 16/1, Purushottam Street
Halsuru
Bangalore - 560 008.
Student of III Semester B.E.
Telecommunications
M.S. Ramaiah Institute of Technology
Reg. No.1MS17TE009
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018.
4
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Telecommunication Engineering to
Computer Science and Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No.58128/2018
BETWEEN
Ms. Apurva Raj
Aged 20 years
D/o Suresh Rai
R/at # Next PG, 2nd Cross
2nd Main, MSR Nagar
Bengaluru - 560054.
Student of III Semester B.E.
Telecommunications
M.S. Ramaiah Institute of Technology
Reg. No.1MS17TE006
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
5
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Telecommunication Engineering to
Information Science and Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P.No.58129/2018
BETWEEN
Ms. Jayashree J
Aged 20 years
D/o Jayakumar B. N
R/at # 189, Kanakashree
Housing Society, Hennur Bagalur
Main road, Kannur
Bangalore - 562149.
Student of III Semester B.E.
Reg. No.1MS17TE018
M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
6
Jnana Sangama, Belagavi - 590018.
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Telecommunication Engineering to
Information Science and Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No.58130/2018
BETWEEN
Ms. Harini K. R.
Aged 19 years
D/o Dr. Ravishankar K. L
R/at # 32, Nanjvndianh Building
3rd Main, 1st Cross,
Behind New Patel Timbers
Defence Colony, Main Road
Bagalkunte, Hasereghatta Main Road - 560073
Student of III Semester B.E. Telecommunications
M.S. Ramaiah Institute of Technology
Reg. No.1MS17TE015
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
7
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Telecommunication Engineering to
Computer Science and Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No.58132/2018
BETWEEN
Mr. Adit Agarwal
Aged 19 years
S/o Sunil Agrawal
R/at # 9023, Block-9
Prestige Wellington Park Apartments
Jalahalli East - 560 013
Student of III Semester Civil Engineering
M.S. Ramaiah Institute of Technology
Reg. No.1MS17CV008
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
8
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Civil Engineering to Computer Science and
Engineering to the petitioner, who is now studying in III Semester
of B. E. in Ramaiah Institute of Technology / R-2 and allow this
writ petition and etc.
W.P. No.58133/2018
BETWEEN
Mr. Ankesh Kedia
Aged 19 years
S/o Shambhu Kedia
R/at MS Ramaiah Boys Hostel
Aryabhatta Block, 507, 7th Main Road
M. S. Ramaiah Nagar, Mathikere
Bengaluru - 560 054.
Karnataka.
Student of III Semester B. E.
M.S. Ramaiah Institute of Technology
Reg. No.1MS17EI003
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
9
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Electronics and Instrumentation
Engineering to Information Science and Engineering to the
petitioner, who is now studying in III Semester of B. E. in Ramaiah
Institute of Technology / R-2 and allow this writ petition and etc.
W.P. No.58134/2018
BETWEEN
Pavana K
Aged 19 years
D/o S Krishna
R/at No.280, 11th Cross, 6th Main
M.S.R. Nagar, Bangalore-560054.
Student of III Semester B. E. Telecommunications
M.S. Ramaiah Institute of Technology
Reg. No.1MS17TE034
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
10
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served and unrepresented)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Telecommunication Engineering to
Information Science and Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No.58135/2018
BETWEEN
Mr. Snehil Tewari
Aged 19 years
S/o Saroj Tewari
R/at MS Ramaiah Boys Hostel
Aryabhatta Block, 507, 7th Main Road
M. S. Ramaiah Nagar, Mathikere
Bengaluru - 560 054.
Karnataka.
Student of III Semester B. E.
M.S. Ramaiah Institute of Technology
Reg. No.1MS17EI049
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
11
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Electronics and Instrumentation
Engineering to Information Science and Engineering to the
petitioner, who is now studying in III Semester of B. E. in Ramaiah
Institute of Technology / R-2 and allow this writ petition and etc.
W.P.No.58136/2018
BETWEEN
Mr. D. Sai Viswa Sumanth
Aged 19 years
S/o Satyanarayana D
R/at # 11, 2nd Floor
2nd G Main Road, MES Road
Muthyala Nagar, Near Sai Baba Temple
Bangalore - 560054.
Student of III Semester B. E. Telecommunications
M.S. Ramaiah Institute of Technology
Reg. No.1MS17ME052
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
12
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Mechanical Engineering to Information
Science and Engineering to the petitioner, who is now studying in
III Semester of B. E. in Ramaiah Institute of Technology / R-2 and
allow this writ petition and etc.
W.P. No.58138/2018
BETWEEN
Mr. Saransh Gupta
Aged 19 years
S/o Sanjay Gupta
R/at MSR Boys Home, Matthikere
Bangalore -560054
Student of III Semester B. E.
Reg. No.1MS17BT041
M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
13
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Biotechnology Engineering to Computer
Science Engineering to the petitioner, who is now studying in III
Semester of B. E. in Ramaiah Institute of Technology / R-2 and
allow this writ petition and etc.
W.P. No.58139/2018
BETWEEN
Ms. Vibhavari B Rao
Aged 19 years
D/o Balakrishana V Rao
R/at # 118, 4th Cross, 1st Block
2nd Stage, Nagarbhavi
Bangalore - 560072.
Student of III Semester B. E.
M.S. Ramaiah Institute of Technology
Reg. No.1MS17ML058
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
14
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Medical Electronics Engineering to
Information Science Engineering to the petitioner, who is now
studying in III Semester of B. E. in Ramaiah Institute of
Technology / R-2 and allow this writ petition and etc.
W.P. No.58219/2018
BETWEEN
Mr. Gautham M. G
Aged 19 years
S/o Gunasekar M.R
R/at #H-45, Shri Ram Sadhna Apartments
Gokula Matthikere - 560054.
Student of III Semester B. E.
M.S. Ramaiah Institute of Technology
Reg. No.1MS17IM013
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama, Belagavi - 590018
Rep. by its Registrar.
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
15
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Industrial Engineering and Management
Engineering to Information Science Engineering to the petitioner,
who is now studying in III Semester of B. E. in Ramaiah Institute
of Technology / R-2 and allow this writ petition and etc.
W.P. No. 55412/2018
BETWEEN
Mr. Annirudha Trivedi
S/o Vivek Trivedi
M/o Shubhra Shrotriya
Aged 20 years
Registration No.USN 1MS17EE007
Student of
M.S. Ramaiah Institute of Technology
(Autonomous Institute affiliated to VTU)
M. S. R. Nagar, M. S. R. I. T. Post
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama,
Belagavi - 590018.
2. M.S. Ramaiah Institute of Technology
(Autonomous Institute affiliated to VTU)
M. S. R. Nagar, M. S. R. I. T. Post
16
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
Sri. Pradeep S Sawkar, Adv. for R2)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch of petitioner who is now studying in III Semester
of B. E. in Ramaiah Institute of Technology / R-2 from Electronics
and Electrical Engineering to Information Science Engineering as
applied for by him vide application dated 31.08.2018, copy of
which is produced at Annexure-A and etc.
W.P. No. 55578/2018
BETWEEN:
Mr. Pruthvi .K
S/o Mr. K. A. V. A. Prasad Rao
Aged 19 years
Registration No. IRV 17 ME 078
Student of R. V. College of Engineering
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama,
Belagavi - 590018.
2. R. V. College of Engineering
Rep. by its Principal
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Respondents
17
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - Served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch to petitioner who is now studying in III Semester
of B. E. in R. V. College of Engineering / R-2 from Mechanical
Engineering to Computer Science Engineering as applied for by
him vide application dated 08.08.2018, which is produced at
Annexure-A and etc.
W.P. No. 55580/2018
BETWEEN:
Mr. Kaushik Agarwal
S/o Vinod K. R. Agarwal
Aged 19 years
Registration No.IRV 17 EC 058
Student of
R. V. College of Engineering
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama,
Belagavi - 590018.
2. R. V. College of Engineering
Rep. by its Principal
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Respondents
18
(By Sri. Santosh S Nagarale, Adv. for R1;
Sri. Abhishek Malipatil, Adv. for R2)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch to petitioner who is now studying in III Semester
of B. E. in R. V. College of Engineering / R-2 from Electronics and
Communication Engineering to Computer Science Engineering as
applied for by him vide application dated 08.08.2018, which is
produced at Annexure-A and etc.
W.P. No. 55581/2018
BETWEEN:
Mr. Himamshu Kalwar
S/o Tikam Chand Jeckwal
Aged about 20 years
Registration No. IRV 17 CH 013
Student of
R. V. College of Engineering
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama,
Belagavi - 590018.
2. R. V. College of Engineering
Rep. by its Principal
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
Sri. Abhishek Malipatil, Adv. for R2)
19
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch to petitioner who is now studying in III Semester
of B. E. in R. V. College of Engineering / R-2 from Chemical
Engineering to Computer Science Engineering as applied for by
him vide application dated 08.08.2018, which is produced at
Annexure-A and etc.
W.P. No. 55582/2018
BETWEEN:
Ms. Shambavi
D/o Vinod K. R. Agarwal
Aged 19 years
Registration No.IRV 17 CH 034
Student of
R. V. College of Engineering
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama,
Belagavi - 590018.
2. R. V. College of Engineering
Rep. by its Principal
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - Served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
20
change of branch to petitioner who is now studying in III Semester
of B. E. in R. V. College of Engineering / R-2 from Chemical
Engineering to Computer Science Engineering as applied for by her
vide application dated 08.08.2018, which is produced at Annexure-
A and etc.
W.P. No. 55583/2018
BETWEEN:
Mr. Mangalam Palod
S/o Mr. Mukund Subhash Palod
Aged 20 years
Registration No.IRV 17 ME 057
Student of R. V. College of Engineering
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post, Mysore Road
Bengaluru - 560059. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama
Belagavi - 590018.
2. R. V. College of Engineering
(Autonomous Institute affiliated to VTU)
R. V. Vidyanikethan Post
Mysore Road
Bengaluru - 560059. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - Served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch to petitioner who is now studying in III Semester
of B. E. in R. V. College of Engineering / R-2 from Mechanical
21
Engineering to Computer Science Engineering as applied for by
him vide application dated 08.08.2018, which is produced at
Annexure-A and etc.
W.P. No. 57152/2018
BETWEEN:
Ms. Ayana Holla P
Father's name: Sudarsan Holla
Aged 19 years
USN No. 1MS17EE015
Student of M.S. Ramaiah Institute of Technology
(Autonomous Institute affiliated to VTU)
M. S. R. Nagar, M. S. R. I. T. Post
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Rep. by its Registrar
Jnana Sangama,
Belagavi - 590018.
2. M.S. Ramaiah Institute of Technology
(Autonomous Institute affiliated to VTU)
M. S. R. Nagar, M. S. R. I. T. Post
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - Served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch of petitioner who is now studying in III Semester
of B. E. in Ramaiah Institute of Technology / R-2 from Electrical
and Electronics Engineering to Information Science Engineering as
applied for by her vide application dated 08.09.2018, copy of which
is produced at Annexure-A and etc.
22
W.P. No. 58131/2018
BETWEEN:
Mr. Tanush S Melanta
Aged 19 years
S/o Sreedhar Melanta
R/at # 3-153, Shree Ramshankar Shivanagar
Mullakad Kavoor
Mangalore - 575015.
Student of III Semester B.E.
M.S. Ramaiah Institute of Technology
Reg. No. 1MS17IM055
M. S. Ramaiah Nagar
Bengaluru - 560054. ... Petitioner
(By Sri. P. P. Hegde, Advocate)
AND
1. Visvesvaraya Technological University
Jnana Sangama,
Belagavi - 590018.
Rep. by its Registrar
2. M.S. Ramaiah Institute of Technology
M. S. Ramaiah Nagar
Bengaluru - 560054.
Rep. by its Principal. ... Respondents
(By Sri. Santosh S Nagarale, Adv. for R1;
R2 - Served)
This writ petition is filed under Articles 226 and 227 of
Constitution of India praying to direct the respondents to permit
change of branch from Industrial Engineering and Management
Engineering to Electronics & Communication Engineering to the
petitioner, who is now studying in III Semester of B. E. in Ramaiah
Institute of Technology / R-2 and allow this writ petition and etc.
23
The Writ Petition No.334/2019 coming on for Orders and
remaining Writ Petitions coming on for Preliminary Hearing in
'B' Group this day, the Court made the following:
ORDER
The subject matter of these writ petitions relates to the claim of the petitioner students for change over to other Branch of the study course. The claim having been favoured by the respondent No.2- the College, respondent No.1- University needs to take a call in the matter. Respondent - University for having not taken any decision on the said claim, petitioners have approached this Court seeking a Writ of Mandamus to compel the consideration thereof.
2. Regard being had to nature of the case and the materials placed on record, in all these matters, an interim relief was granted to the petitioners permitting them to attend the class of their intended course in change, subject to outcome of the writ petitions.
3. Learned Panel Counsel for respondent No.1- University has filed a memo dated 28.01.2019 along with the 24 document granting redressal to the grievance of the petitioners herein. In the said memo, respondent No.1- University has sought for disposal off these cases as having become infructuous.
The said memo reads as under:
"1. The undersigned advocate for respondent No.1/University humbly submits that petitioners grievances in the following writ petitions from Sl.No.1 to 22 has been appropriately addressed by the respondent No.1/University and the petitioners have been granted substantial relief which they have sought in the writ petitions.
2. The respondent University after considering the petitioners and respective college request for change of branch, the approval for change of branch from present branch to change of branch one sought in the following writ petitions from Sl.No.1 to 22 for the academic year 2018-2019 has been accorded to the petitioners and to whom incidental benefits would accrue. A copy of communication dated 18.01.2019 made by respondent University to the undersigned advocate permitting the petitioners in following writ petitions from Sl.No.1 to 22 is herewith produced as Annexure-A. WHEREFORE, it is humbly prayed that this Hon'ble Court may be kindly be pleased to take this 25 memo on record and dispose of the following writ petitions from Sl.No.1 to 22 as having become infructuous in the interest of justice and equity. Sl.
Writ Petition No. Petitioner Name
No.
01 WP. No.58126/2018 Sathvik B
02 WP. No.58127/2018 D Prasanna Sai Rohit
03 WP. No.58133/2018 Ankesh Kedia
04 WP. No.58132/2018 Adith Agrawal
05 WP. No.58138/2018 Saransh Gupta
06 WP. No.58130/2018 Harini K R
07 WP. No.58134/2018 Pavana K
08 WP. No.58135/2018 Snehil Tewari
09 WP. No.58136/2018 D Sai Vishwa Sumanth
10 WP. No.58139/2018 Vibhavari B Rao
11 WP. No.58129/2018 Jayashree J
12 WP. No.57152/2018 Ayana Holla P
13 WP. No.58128/2018 Apurava Raj
14 WP. No.58131/2018 Tanush S Melanta
15 WP. No.334/2019 Soory Kiran P J
16 WP. No.55412/2018 Annirudha Trivedi
17 WP. No.58219/2018 Gautham M G
18 WP. No.55583/2018 Mangalam Palod
19 WP. No.55578/2018 Pruthvi K
20 WP. No.55580/2018 Kaushik Agarwal
21 WP. No.55581/2018 Himanshu Kalwar
22 WP. No.55582/2018 Shambavi
In view of the above, these writ petitions are disposed off as having become infructuous.
Sd/-
JUDGE SN