Punjab-Haryana High Court
Kuldeep Singh vs Pswc And Another on 27 November, 2015
Author: Lisa Gill
Bench: Lisa Gill
227/2
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-13459-2014
Date of Decision: 27.11.2015
KULDEEP SINGH ......Petitioner
Vs
PSWC AND ANOTHER .....Respondent
CORAM:- HON'BLE MRS. JUSTICE LISA GILL
Present: Mr. R.Kartikeya, Advocate
for the petitioner.
Mr. A.D.S. Sukhija, Advocate
for the respondents.
*****
Learned counsel for the petitioner submits that order dated 19.08.2013 vide which petitioner has been dismissed from service, has been set aside by this Court on 08.09.2015 in CWP- 17652 & 17653 of 2015.
Therefore, present writ petition seeking quashing of the charge sheet as well as consequential proceedings has been rendered infructuous.
Consequently, this writ petition is dismissed as having been rendered infructuous.
(LISA GILL) JUDGE November 27, 2015 SwarnjitS SWARNJIT SINGH 2015.12.03 17:02 I attest to the accuracy and authenticity of this document