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Punjab-Haryana High Court

Kuldeep Singh vs Pswc And Another on 27 November, 2015

Author: Lisa Gill

Bench: Lisa Gill

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                   IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                  CHANDIGARH

                                                            CWP-13459-2014
                                                       Date of Decision: 27.11.2015


           KULDEEP SINGH                                             ......Petitioner

           Vs

           PSWC AND ANOTHER                                          .....Respondent



           CORAM:- HON'BLE MRS. JUSTICE LISA GILL

           Present:             Mr. R.Kartikeya, Advocate
                                for the petitioner.


                                Mr. A.D.S. Sukhija, Advocate
                                for the respondents.

                                *****

Learned counsel for the petitioner submits that order dated 19.08.2013 vide which petitioner has been dismissed from service, has been set aside by this Court on 08.09.2015 in CWP- 17652 & 17653 of 2015.

Therefore, present writ petition seeking quashing of the charge sheet as well as consequential proceedings has been rendered infructuous.

Consequently, this writ petition is dismissed as having been rendered infructuous.

(LISA GILL) JUDGE November 27, 2015 SwarnjitS SWARNJIT SINGH 2015.12.03 17:02 I attest to the accuracy and authenticity of this document