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[Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(6)(xxi) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(xxi)abolish or, suspend, any post of Professor, Reader, Lecturer or other teaching posts in the University;