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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(4)(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(c)until, the Board of Management or Academic Council, as the case may be is reconstituted in accordance with the provisions as modified, Vice-chancellor appointed under Section 11 and 13 as modified, shall exercise the powers and discharge the duties conferred or imposed by or under this Act on the Board of Management or Academic Council :