Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(2) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981 (2)Employees with more than ten years, but less than twenty years serviceFifteen days in a calendar year
