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Supreme Court - Daily Orders

Samar Bijoy Roy vs Mukul Roy on 2 September, 2024

ITEM NO.23          REGISTRAR COURT                  SECTION XVI

                 S U P R E M E C O U R T O F            I N D I A
                         RECORD OF PROCEEDINGS


                 BEFORE THE REGISTRAR MS. SUJATA SINGH

SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14978/2021

SAMAR BIJOY ROY                                                   Petitioner(s)

                                  VERSUS

MUKUL ROY                                                         Respondent(s)


Date : 02-09-2024 This petition was called on for hearing today.



For Petitioner(s)

                    Mr. Asit Kumar Roy, Adv.
                    Mr. Soumya Dutta, AOR
                    Mr. Siddhant Upmanyu, Adv.


For Respondent(s)


            UPON hearing the counsel the Court made the following
                               O R D E R

Wrong office report pertaining to some other matter has been uploaded. Hence, list the matter again on 06.09.2024 with correct office report.

SUJATA SINGH Registrar pm Sujata Digitally signed by Sujata Singh Singh Date: 2024.09.02 15:24:38 +0530