Supreme Court - Daily Orders
Samar Bijoy Roy vs Mukul Roy on 2 September, 2024
ITEM NO.23 REGISTRAR COURT SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14978/2021
SAMAR BIJOY ROY Petitioner(s)
VERSUS
MUKUL ROY Respondent(s)
Date : 02-09-2024 This petition was called on for hearing today.
For Petitioner(s)
Mr. Asit Kumar Roy, Adv.
Mr. Soumya Dutta, AOR
Mr. Siddhant Upmanyu, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Wrong office report pertaining to some other matter has been uploaded. Hence, list the matter again on 06.09.2024 with correct office report.
SUJATA SINGH Registrar pm Sujata Digitally signed by Sujata Singh Singh Date: 2024.09.02 15:24:38 +0530