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[Cites 3, Cited by 2]

Delhi High Court - Orders

Gopal Ansal & Ors vs Government Of Nct Of Delhi & Anr on 15 December, 2022

                          $~30 to 33
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 6245/2022, CRL.M.A. 24474/2022& CRL.M.A.
                                24475/2022

                                GOPAL ANSAL & ORS.                             ..... Petitioner
                                               Through:   Mr. Pavan Narang, Mr. Vikas
                                                          Aggarwal, Mr. Himanshu Sethi Ms.
                                                          Aishwarya Chhabara and Mr. Sushil
                                                          Kaushik along with AR Praveen
                                                          Shankar Sharma, Advocates.
                                            versus
                                GOVERNMENT OF NCT OF DELHI & ANR.            ..... Respondent
                                               Through:   Mr. Ritesh Kumar Bahri, APP for the
                                                          State with SI Parveen Rathee
                                                          Barakhamba Road, New Delhi.
                                                          Mr. R.S. Chauhan Mr. Sharwan
                                                          Sharma and Mr Hemant Chauhan,

                                                          Advocates for R-2.
                          31+   CRL.M.C. 6246/2022, CRL.M.A. 24476/2022 & CRL.M.A.
                                24477/2022
                                GOPAL ANSAL & ORS.                              ..... Petitioner
                                               Through:   Mr. Pavan Narang, Mr. Vikas
                                                          Aggarwal, Mr. Himanshu Sethi Ms.
                                                          Aishwarya Chhabara and Mr. Sushil
                                                          Kaushik along with AR Praveen
                                                          Shankar Sharma, Advocates.
                                               versus

                                GOVERNMENT OF NCT OF DELHI & ANR.             ..... Respondent
                                               Through:   Mr. Ritesh Kumar Bahri, APP for the
                                                          State with SI Parveen Rathee
                                                          Barakhamba Road, New Delhi.


Signature Not Verified
Digitally Signed
By:MANISH KUMAR
Signing Date:21.12.2022
05:18:11
                                                           Mr. R.S. Chauhan Mr. Sharwan
                                                          Sharma and Mr Hemant Chauhan,
                                                          Advocates for R-2.
                          32+   CRL.M.C. 6247/2022, CRL.M.A. 24478/2022 & CRL.M.A.
                                24479/2022
                                GOPAL ANSAL & ORS.                               ..... Petitioners
                                                Through:   Mr. Pavan Narang, Mr. Vikas
                                                           Aggarwal, Mr. Himanshu Sethi Ms.
                                                           Aishwarya Chhabara and Mr. Sushil
                                                           Kaushik along with AR Praveen
                                                           Shankar Sharma, Advocates.
                                                versus

                                GOVERNMENT OF NCT OF DELHI & ANR.            ..... Respondent
                                                Through:  Mr. Ritesh Kumar Bahri, APP for the
                                                          State with SI Parveen Rathee
                                                          Barakhamba Road, New Delhi.
                                                          Mr. R.S. Chauhan Mr. Sharwan
                                                          Sharma and Mr Hemant Chauhan,
                                                          Advocates.
                          33+   CRL.M.C. 6248/2022, CRL.M.A. 24480/2022 & CRL.M.A.
                                24481/2022
                                GOPAL ANSAL & ORS.                            ..... Petitioners
                                                Through:   Mr. Pavan Narang, Mr. Vikas
                                                           Aggarwal, Mr. Himanshu Sethi Ms.
                                                           Aishwarya Chhabara and Mr. Sushil
                                                           Kaushik along with AR Praveen
                                                           Shankar Sharma, Advocates.
                                                versus

                                GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondent
                                                Through:   Mr. Ritesh Kumar Bahri, APP for the
                                                           State with SI Parveen Rathee
                                                           Barakhamba Road, New Delhi.


Signature Not Verified
Digitally Signed
By:MANISH KUMAR
Signing Date:21.12.2022
05:18:11
                                                                 Mr. R.S. Chauhan Mr. Sharwan
                                                                Sharma and Mr Hemant Chauhan,
                                                                Advocates for R-2.
                                CORAM:
                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                   ORDER

% 15.12.2022

1. These petitions have been filed for quashing criminal case Nos. 15309/2018, 15307/2018,15306/2018 & 15308/2018 respectively.

2. The complainants had alleged that the petitioners who are directors and executives in charge of company M/s Ansal Buildwell Ltd. had cheated them on account of the reduction of the cover area of their plots. The complainants are present in Court viz. Mr. Shailesh Jain for himself, as an LR of Sikhar Chand Jain, Ms. Meenu Jain and Kailash Chand Jain who are respectively complainants in the above mentioned petitions. The complainants are duly identified by the respective counsels. The complainants state that they have received the settlement amounts as compensation from the petitioners and have no further grievance in this regard.

3. Accordingly, they have no objection in these complaints being quashed on account of settlement of their disputes on the basis of the statement made by the complainants.

4. Considering the above settlement between the parties and chances of conviction of the petitioners being remote and bleak, there is no use to continue with proceeding of the present complaints as the complainants have settled all disputes and received the settled amounts from the petitioner. Accordingly, the petition is allowed. Consequently, the complaint Nos.

Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:21.12.2022 05:18:11

15309/2018,15307/2018,15306/2018 & 15308/2018 respectively under Sections 406/420/34 IPC and proceedings emanating therefrom are quashed. Pending applications if any are also disposed of.

5. Order be uploaded on the website of this Court.

ANISH DAYAL, J DECEMBER 15, 2022/rk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MANISH KUMAR Signing Date:21.12.2022 05:18:11