Delhi High Court
Sin Oceanic Shipping Asa vs The Authority For Advance Rulings And ... on 14 August, 2012
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, R.V. Easwar
* IN THE HIGH COURT OF DELHI AT NEW DELHI
DECIDED ON : 14.08.2012
+ W.P.(C) 4040/2012 , C.M. APPL. 8469/2012 AND
W.P.(C) 4041/2012
SIN OCEANIC SHIPPING ASA ..... Petitioner
Through : Sh. Nageswar Rao and Ms. Sayaree Basu Mallik,
Advocates.
versus
THE AUTHORITY FOR ADVANCE RULINGS & ORS .....Respondents
Through : Sh. Abhishek Maratha, Sr. Standing Counsel with
Ms. Anshul Sharma, Advocate.
Sh. Varun Dubey, for Sh. Sumeet Pushkarna, Advocate,
for UOI.
CORAM:
MR. JUSTICE S. RAVINDRA BHAT
MR. JUSTICE R.V. EASWAR
MR. JUSTICE S.RAVINDRA BHAT
%
1. The present petitions are dismissed in view of the separate judgment passed
today in WP(C) No.3959/2012 titled NETAPP B V Vs. The Authority for Advance
Rulings & Ors.
S. RAVINDRA BHAT, J.
R.V.EASWAR, J.
AUGUST 14, 2012 WP(C) Nos. 4040 & 4041/2012 Page 1