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Union of India - Section

Section 1 in The Representation Of The People (Amendment) Act, 1996

1. Short title and commencement.(1) This Act may be called the Representation of the People (Amendment) Act, 1996 .

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.CHAP AMENDMENT OF THE REPRESENTATION OF THE PEOPLE CHAPTER II AMENDMENT OF THE REPRESENTATION OF THE PEOPLE