Himachal Pradesh High Court
Balbir Kaur vs Hrtc & Anr. on 28 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Balbir Kaur Versus HRTC & Anr.
CWP No.4634 of 2021 .
28.11.2022 Present: Mr. A.K. Gupta, Advocate, for the petitioner.
Mr. Ajay Chauhan, Advocate, for the respondents.
List on 19.12.2022, as prayed.
(A.A. Sayed) Chief Justice r (Jyotsna Rewal Dua) November 28, 2022 Judge Mukesh ::: Downloaded on - 28/11/2022 20:37:21 :::CIS