Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 118(2)] [Section 118] [Entire Act]

State of Himachal Pradesh - Subsection

Section 118(2)(a) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972

(a)a landless laborer; or