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Bombay High Court

Shri Shrikant Bhimrao Borade And Ors vs State Of Maharashtra Through Its ... on 4 December, 2018

Bench: A.S. Oka, Sandeep Kashinath Shinde

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1868 OF 2017

 Shri Shrikant Bhimrao Borade And Ors.                     ....Petitioner
             V/S
 State Of Maharashtra Through Its Principal             ....Respondent

Secretary, Medical Edu. And Drugs Dept. And Ors.

        CORAM :                A.S. OKA &
                               SANDEEP KASHINATH SHINDE, JJ
      DATE :                   4th December, 2018
 P.C. :

On account of paucity of time, matter stands adjourned to 28/06/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.

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