Bombay High Court
Shri Shrikant Bhimrao Borade And Ors vs State Of Maharashtra Through Its ... on 4 December, 2018
Bench: A.S. Oka, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1868 OF 2017
Shri Shrikant Bhimrao Borade And Ors. ....Petitioner
V/S
State Of Maharashtra Through Its Principal ....Respondent
Secretary, Medical Edu. And Drugs Dept. And Ors.
CORAM : A.S. OKA &
SANDEEP KASHINATH SHINDE, JJ
DATE : 4th December, 2018
P.C. :
On account of paucity of time, matter stands adjourned to 28/06/2019. If any ad-interim relief or interim relief is operative till today, the same will be continue to operate till the next date. If ad-interim or interim relief is not granted for a limited period, the said order will remain unaffected.
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