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Madhya Pradesh High Court

Munshi vs Shri Akash Tripathi (I.A.S.) on 1 October, 2018

1 CONC-2678-2018 The High Court Of Madhya Pradesh CONC-2678-2018 (MUNSHI Vs SHRI AKASH TRIPATHI (I.A.S.)) 1 Jabalpur, Dated : 01-10-2018 None for the petitioner. Adjourned.

(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 01/10/2018 17:57:17