Madhya Pradesh High Court
Munshi vs Shri Akash Tripathi (I.A.S.) on 1 October, 2018
1 CONC-2678-2018 The High Court Of Madhya Pradesh CONC-2678-2018 (MUNSHI Vs SHRI AKASH TRIPATHI (I.A.S.)) 1 Jabalpur, Dated : 01-10-2018 None for the petitioner. Adjourned.
(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 01/10/2018 17:57:17